(1.) By this petition, the Petitioners have challenged the order dtd. 10/7/2022 passed by the Small Causes Court, Mumbai allowing the application filed by the Plaintiffs at Exhibit-126 for amendment of the plaint.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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