LAWS(BOM)-2024-1-177

VASANTI VASANT SATOSKAR Vs. COMMISSIONER

Decided On January 18, 2024
Vasanti Vasant Satoskar Appellant
V/S
COMMISSIONER Respondents

JUDGEMENT

(1.) Heard Mr R. Pereira, learned Counsel for the petitioner, Mr. S. Karpe, learned Counsel for respondent no.1, Mr V. Sardessai, learned Addl. Govt. Advocate for respondent no.2 and Mr S. Sarmalkar, learned Counsel for respondent no.3.

(2.) Rule. Rule is made returnable forthwith.

(3.) Heard learned Counsel for the respective parties for final disposal at the stage of admission.