REGENT COMPUTRONICS PVT. LTD.

Amit Rajesh Mody Appellant

V/S

Rupal Ankit Mody Respondents

Referred Judgements :-

COMMISSIONER OF INCOME TAX MADRAI VS. AJAX PRODUCTS LIMITED [REFERRED TO]
NAGINDAS RAMDAS VS. DALPATRAM ICHHARAM ALIAS BRIJRAM [REFERRED TO]
DURGAPRASHAD VS. DEBI GHARAN [REFERRED TO]
ELIZABETH ANTONY VS. MICHEL CHARLES JOHN CHOWN LENGERA [REFERRED TO]
KRISHNA KUMAR BIRLA VS. RAJENDRA SINGH LODHA [REFERRED TO]
JAGDISH CHAND SHARMA VS. NARAIN SINGH SAINI AND ORS. [REFERRED TO]
SAROJ AGARWALLA (DEAD) THR. LR ABHISHEK AGRAWALLA VS. YASHEEL JAIN [REFERRED TO]

JUDGEMENT

(1.) Heard the learned Counsel for the parties.

(2.) This interim application is filed to discharge the Caveat filed in the petition for Letters of Administration to the property and credits of Rajesh Budhidhan Mody (the deceased).

(3.) The background facts leading to this application can be stated in brief as under:

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AMIT RAJESH MODY Vs. RUPAL ANKIT MODY

Referred Judgements :-

JUDGEMENT

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