LAWS(BOM)-2024-1-223

EUGENIA FERNANDES Vs. MARIA SANTANA FERNANDES

Decided On January 12, 2024
Eugenia Fernandes Appellant
V/S
Maria Santana Fernandes Respondents

JUDGEMENT

(1.) Heard Mr V. G. P. Dukle for the appellant, Mr Cleofato Coutinho for respondents No.1, 2 (a) and 2(c).

(2.) This Second Appeal is directed against concurrent Judgments and Decrees dtd. 12/3/2010 and 7/2/2018 made by the Trial Court and the Appeal Court decreeing Regular Civil Suit No.202/2001/I.

(3.) The appellants are the original defendants, and the respondents are the original plaintiffs in Regular Civil Suit No.202/2001/I.