(1.) Heard.
(2.) Admit.
(3.) On going through the record, I am of the opinion that considering the evidence led by the prosecution, this appeal can be decided finally. Heard finally with the consent of the learned Advocate for appellant and the learned APP.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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