LAWS(BOM)-2024-1-142

VILAS AGAJI PAWAR Vs. UNION OF INDIA

Decided On January 12, 2024
Vilas Agaji Pawar Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) This matter was heard extensively on 9/1/2024 and 10/1/2024.

(2.) On 10/1/2024, we passed the following order:-

(3.) Extensive arguments were advanced by the litigating parties on 11/1/2024 and today.