(1.) Heard.
(2.) Admit.
(3.) Heard finally since the parties appearing for the other side are also not disputing the contentions raised by the Appellant in the Appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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