BEBI ASHA NAIMODDIN SHAIKH Vs. STATE OF MAHARASHTRA

Referred Judgements :-

DIVISIONAL CONTROLLER,N.E.K.R.T.C. VS. H. AMARESH [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
UNION OF INDIA VS. UPENDRA SINGH [REFERRED TO]
STATE OF ORISSA VS. BIMAL KUMAR MOHANTY [REFERRED TO]
TRANSPORT COMMISSIONER MADRAS 5 VS. A RADHA KRISHNA MOORTHY [REFERRED TO]
MUNICIPAL COMMITTEE BAHADURGARH VS. KRISHNAN BEHARI [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. BASUDEO CHAUDHARY [REFERRED TO]
PUNJAB DAIRY DEVELOPMENT CORPORATION LIMITED VS. KALA SINGH [REFERRED TO]
JANATHA BAZAR SOUTH KANARA CENTRAL CO OPERATIVE WHOLE SALE STORES LIMITED VS. SECRETARY SAHKARI NOUKARARA SANGHA [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. B S HULLIKATTI [REFERRED TO]
REGIONAL MANAGER RSRTC VS. GHANSHYAM SHARMA [REFERRED TO]
DIVISIONAL CONTROLLER KSRTC NWKRTC VS. A T MANE [REFERRED TO]
V RAMANA VS. APSRTC [REFERRED TO]
DIVISIONAL CONTROLLER N E K R T C VS. H AMARESH [REFERRED TO]
MANAGING DIRECTOR THE NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION VS. K MURTI [REFERRED TO]
SUSHIL KUMAR SINGHAL VS. REGIONAL MANAGER [REFERRED TO]
MADURA COATS LTD VS. D MATHAN KUMAR [REFERRED TO]
MANAGEMENT OF T I DIAMOND CHAIN LTD VS. P L RAMANATHAN [REFERRED TO]
P R SHELE VS. UNION OF INDIA [REFERRED TO]
JASKARAN SINGH BRAR VS. STATE OF PUNJAB [REFERRED TO]
STATE OF RAJASTHAN VS. DR RAJKUMAR AGRAWAL & ANR [REFERRED TO]