SHASHIKANT GANGAR Vs. ADITYA BIRLA FINANCE LIMITED

JUDGEMENT

(1.) Heard Mr S. S. Kantak, learned Senior Counsel with Mr. S. Gaonkar, learned Counsel for the petitioner and Mr. A. Salatry, learned Counsel for respondent no.1.

(2.) For the order which I proposed to pass there is no need to issue notices to other respondents.

(3.) Rule. Rule is made returnable forthwith.