(1.) Heard the learned Advocate for the applicants and the learned APP for the Respondents/State.
(2.) Issue notice to the respondents, returnable on 26/6/2024.
(3.) Learned APP waives service of notice for the respondents/State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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