(1.) Heard learned Counsel Mr. Rohan Desai for the Petitioner.
(2.) Rule. Rule made returnable forthwith.
(3.) Even though Respondent No. 1 is duly served, none appeared.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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