(1.) Mentioned. Not on Board. Taken on Board.
(2.) Heard Mr. Kulkarni, learned Advocate for Petitioner.
(3.) Perused the praecipe dtd. 24/7/2024 and the Writ Petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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