LAWS(BOM)-2024-3-206

MEDALIN RAMNIHAL PANDE Vs. MATRUSEWA SANGH

Decided On March 14, 2024
Medalin Ramnihal Pande Appellant
V/S
Matrusewa Sangh Respondents

JUDGEMENT

(1.) Heard.

(2.) Rule. Rule is made returnable forthwith.

(3.) Heard finally with the consent of the learned counsels for the respective parties.