BHARAT @ BHOMARAM Vs. STATE OF GOA

Referred Judgements :-

NARAYAN RAO V. THE STATE OF ANDHRA PRADESH [REFERRED TO]
NAYNA RAJAN GUHAGARKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
SHIV KUMAR VS. HUKAM CHAND [REFERRED TO]
JK INTERNATIONAL VS. STATE GOVERNMENT OF NCT OF DELHI [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. R S PAI [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
SHAMSHER SINGH VERMA VS. STATE OF HARYANA [REFERRED TO]
DHARIWAL INDUSTRIES LTD. VS. KISHORE WADHWANI [REFERRED TO]
VINUBHAI HARIBHAI MALAVIYA VS. STATE OF GUJARAT [REFERRED TO]