LAWS(BOM)-2024-6-227

LAXMIBAI POPATLAL SHAH Vs. PANKAJ ANOKHELAL NAHAR

Decided On June 20, 2024
Laxmibai Popatlal Shah Appellant
V/S
Pankaj Anokhelal Nahar Respondents

JUDGEMENT

(1.) Praceipe is moved for speaking to the minutes of the order dtd. 12/6/2024. The following corrections are sought in the said order.

(2.) The following corrections be carried out and the order be read accordingly.