(1.) Heard Mr. Ganesh Naik, the learned Counsel for the Petitioner and Ms. Prachi Kabadi, learned Counsel for the Respondent.
(2.) Rule.
(3.) Rule is made returnable forthwith at the request and consent of the learned Counsel for the parties. Learned Counsel for the Respondent waives service.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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