LAWS(BOM)-2024-7-264

ABID TAYABALLI TAPIA Vs. AKHATAR ZAIN RANGUNWALLA

Decided On July 24, 2024
Abid Tayaballi Tapia Appellant
V/S
Akhatar Zain Rangunwalla Respondents

JUDGEMENT

(1.) Not on board. Mentioned at the time of rising. Taken on board.

(2.) Perused the praecipe dtd. 24/7/2024.

(3.) Heard Mr. Bavare, learned Advocate for Petitioners.