(1.) Rule. Rule made returnable forthwith.
(2.) The matter is taken up for final disposal with consent of the parties.
(3.) Heard the learned Senior Counsel Mr. Diniz appearing with Mr. Junaid Shaikh for the Petitioner and Respondent No. 1 appearing in person.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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