(1.) Rule. Rule made returnable forthwith.
(2.) This matter is taken up for final disposal at the admission stage itself with consent.
(3.) Heard Mr. Amonkar appearing for the Petitioner and Mr. Bhobe, learned Public Prosecutor for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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