STATE OF MAHARASHTRA Vs. OMPRAKASH

Referred Judgements :-

RAMLAL VS. REWA COALFIELDS LIMITED [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHERULAL [REFERRED TO]
SHEO RAJ SINGH VS. UNION OF INDIA [REFERRED TO]