LAWS(BOM)-2024-4-147

NAGINA AKBAR BANGUI Vs. ASLAM KASSAM AGA

Decided On April 03, 2024
Nagina Akbar Bangui Appellant
V/S
Aslam Kassam Aga Respondents

JUDGEMENT

(1.) Heard Mr Ashwin Bhobe for the Petitioners. Mr Vibhav Amonkar appears for Respondent No.1. Learned Advocate General appears with Mr Geetesh Shetye for Respondent Nos.2, 4 and 5. Mr Prayash Shirodkar appears for Respondent No.3.

(2.) Rule. The Rule is made returnable immediately at the request of and with the consent of learned Counsel for the parties.

(3.) The challenge in this petition is to the following orders:-