(1.) Heard Mr P. Rao, learned counsel for the petitioners and Ms S. Linhares, learned counsel for the respondent no.2.
(2.) Rule. Rule made returnable forthwith.
(3.) Heard parties by consent for final disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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