(1.) Rule.
(2.) Rule is made returnable forthwith.
(3.) The petition is taken for final disposal at the admission stage with consent of the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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