BERNICE MOHAN NAYAK Vs. ANIL ALIAS AUDHOOT DHEPE

Referred Judgements :-

VIRENDRA NATH GAUTAM VS. SATPAL SINGH AND ORS. [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
SUKHWINDER PAL BIPAN KUMAR GANGA BISHAN SUBH KARAN INDER MAL GOPI RAM VS. STATE OF PUNJAB [REFERRED TO]
BIPIN SHANTILAL PANCHAL VS. STATE OF GUJARAT [REFERRED TO]
AMEER TRADING CORPORATION LIMITED VS. SHAPOORJI DATA PROCESSING LIMITED [REFERRED TO]
RASIKLAL MANICKCHAND DHARIWAL VS. M S S FOOD PRODUCTS [REFERRED TO]
PANJUMAN HASSOMAL ADVANI VS. HARPAL SINGH ABNASHI SINGH SAWHNEY [REFERRED TO]
F D C LIMITED VS. FEDERATION OF MEDICAL REPRESENTATIVES ASSOCIATION INDIA [REFERRED TO]
CESAR REGO FERNANDES VS. ANGELA NINETTE OLIVEIRA FERNANDES [REFERRED TO]
HEMENDRA RASIKLAL GHIA VS. SUBODH MODY [REFERRED TO]