(1.) Rule. Rule made returnable forthwith.
(2.) The matter is taken up for final disposal with the consent of the learned Counsel for the parties.
(3.) The legality or otherwise of the order passed by the Revisional Court dtd. 31/8/2024 is questioned in the present Petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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