(1.) Rule.
(2.) Rule is made returnable forthwith.
(3.) Heard Mr. Ashwin D. Bh0be with Ms. Shaizeen Shaikh, Advocates for the Petitioner and Mr. Nigel Da Costa Frias with Mr. Shane Coutinho, finally with consent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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