ECGC LIMITED Vs. NIFTY LABS PRIVATE LIMITED

Referred Judgements :-

GALADA POWER AND TELECOMMUNICATION LIMITED VS. UNITED INDIA INSURANCE COMPANY LIMITED AND ANOTHER ETC. [REFERRED TO]
DYNA TECHNOLOGIES PRIVATE LIMITED VS. CROMPTON GREAVES LIMITED [REFERRED TO]
UNION OF INDIA VS. RECON,MUMBAI [REFERRED TO]
BOARD OF CONTROL FOR CRICKET IN INDIA VS. DECCAN CHRONICLE HOLDINGS LIMITED [REFERRED TO]
INTEROCEAN SHIPPING (INDIA) PRIVATE LIMITED VS. OIL AND NATURAL GAS CORPORATION LIMITED [REFERRED TO]
MOTILAL PADAMPAT SUGAR MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
RENUSAGAR POWER COMPANY LIMITED VS. GENERAL ELECTRIC COMPANY [REFERRED TO]
MAJOR RETD INDER SINGH REKHI VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
OLYMPUS SUPERSTRUCTURES PVT LIMITED VS. MEENA VIJAY KHETAN [REFERRED TO]
SIKKIM SUBBA ASSOCIATES VS. STATE OF SIKKIM [REFERRED TO]
MCDERMOTT INTERNATIONAL IN VS. BURN STANDARD CO LTD [REFERRED TO]
ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT VS. SHUKLA AND BROTHERS [REFERRED TO]
CHLORO CONTROLS (I) P. LTD VS. SEVERN TRENT WATER PURIFICATION INC [REFERRED TO]
ASSOCIATE BUILDERS VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
RELIANCE LIFE INSURANCE CO LTD VS. REKHABEN NARESHBHAI RATHOD [REFERRED TO]
CANARA BANK VS. UNITED INDIA INSURANCE CO. LTD [REFERRED TO]
RAJANKUMAR AND BROTHERS VS. ORIENTAL INSURANCE COMPANY LTD. [REFERRED TO]
THE STATE OF MADHYA PRADESH AND ANOTHER VS. U.P. STATE BRIDGE CORPORATION LIMITED AND ANOTHER [REFERRED TO]
GUJARAT URJA VIKAS NIGAM LIMITED VS. AMIT GUPTA [REFERRED TO]
KALPRAJ DHARAMSHI VS. KOTAK INVESTMENT ADVISORS LIMITED [REFERRED TO]
MANMOHAN NANDA VS. UNITED INDIA ASSURANCE CO. LTD [REFERRED TO]
JSK INDUSTRIES PVT. LTD VS. ORIENTAL INSURANCE COMPANY LIMITED [REFERRED TO]
KONKAN RAILWAY CORPORATION LIMITED VS. CHENAB BRIDGE PROJECT UNDERTAKING [REFERRED TO]
JSW STEEL LIMITED VS. BELLARY OXYGEN COMPANY PRIVATE LIMITED [REFERRED TO]
COX AND KINGS LTD VS. SAP INDIA PVT LTD [REFERRED TO]