LAWS(BOM)-2024-2-183

AVINASH TANU GOVEKAR Vs. ANJANI A. GOVEKAR

Decided On February 22, 2024
Avinash Tanu Govekar Appellant
V/S
Anjani A. Govekar Respondents

JUDGEMENT

(1.) Admit.

(2.) Heard Mr. Dinesh Naik with Ms. Shruthi Arabekar for the Petitioner and Mr. Ashwin D. Bhobe with Ms. Ashwini Bandekar for the Respondents.

(3.) The matter is taken up for final disposal at the admission stage itself with consent of the parties.