MIRZA HIMAYAT BEIG Vs. STATE OF MAHARASHTRA

Referred Judgements :-

YASIR SAYYED ANIS SAYYED @ HUJEFA V. THE STATE OF MAHARASHTRA [REFERRED TO]
K. A. NAJEEB (SUPRA) AND ANGELA HARISH SONTAKKE V. STATE OF MAHARASHTRA [REFERRED TO]
CHANDEEP SINGH @ GABBAR SINGH V. NATIONAL INVESTIGATION AGENCY [REFERRED TO]
SHAHEEN WELFARE ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
ASHIM @ ASIM KUMAR HARANATH BHATTACHARYA @ ASIM HARINATH BHATTACHARYA VS. NATIONAL INVESTIGATION AGENCY [REFERRED TO]
YEDALA SUBBA RAO VS. UNION OF INDIA [REFERRED TO]