RASHMI SHYAMKUMAR BARVE Vs. DEPUTY COMMISSIONER

Referred Judgements :-

HARI VISHNU KAMATH V. SYED AHMAD ISHAQUE [REFERRED TO]
GRINDLAYS BANK LTD. VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND OTHERS [REFERRED TO]
SUDHAKAR VITHAL KUMBHARE VS. STATE OF MAHARASHTRA [REFERRED TO]
APOORVA D/O VIJAY NICHALE VS. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO.1 AND OTHERS [REFERRED TO]
MANGESH NIVRUTTI KASHID V. DISTRICT COLLECTOR [REFERRED TO]
SUKH SAGAR MEDICAL COLLEGE AND HOSPITAL VS. STATE OF MADHYA PRADESH AND OTHERS [REFERRED TO]
STATE OF UTTAR PRADESH VS. SUDHIR KUMAR SINGH AND OTHERS [REFERRED TO]
PANKAJ KUMAR VS. STATE OF JHARKHAND AND OTHERS [REFERRED TO]
SATISH CHANDRA CHATTERJI V. KUMAR SATISH KANTHA ROY [REFERRED TO]
STATE OF ORISSA VS. MADAN GOPAL RUNGLA [REFERRED TO]
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED TO]
SAGHIR AHMAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
CALCUTTA GAS COMPANY PROPRIETARY LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
PATEL NARSHI THAKERSHI VS. PRADYUMANSINGHJI ARJUNSINGHJI [REFERRED TO]
SHANTI KUMAR R CANJI VS. HOME INSURANCE CO OF NEW YORK [REFERRED TO]
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB VS. UNION OF INDIA [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
P S R SADHANANTHAM VS. ARUNACHALAM [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. SHIVAJI [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
MARRICHANDRASHEKHARRAO VS. DEAN GETH G S MEDICAL COLLEGE [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
ACTION COMMITTEE ON ISSUE OF CASTE CERTIFICATE TO SCHEDULED CASTES AND SCHEDULED TRIBES IN THE STATE OF MAHARASHTRA VS. UNION OF INDIA [REFERRED TO]
KUMARI MADHURI PATIL VS. ADDITIONAL COMMISSIONER TRIBAL DEVELOPMENT [REFERRED TO]
RAJENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
INDIAN BANK VS. SATYAM FIBRES INDIA PRIVATE LIMITED [REFERRED TO]
MADHURI PATIL VS. ADDITIONAL COMMR TRIBAL DEVELOPMENT THANE [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. RAJENDRA SINGH [REFERRED TO]
LILY THOMAS VS. UNION OF INDIA [REFERRED TO]
RUPA ASHOK HURRA VS. ASHOK HURRA [REFERRED TO]
INDIAN NATIONAL CONGRESS I VS. INSTITUTE OF SOCIAL WELFARE [REFERRED TO]
SUDHAKAR VITHAL KUMBHARE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAM PHAL KUNDU VS. KAMAL SHARMA [REFERRED TO]
MANDA JAGANATH VS. K S RATHNAM [REFERRED TO]
KAPRA MAZDOOR EKTA UNION VS. MANAGEMENT OF BIRLA COTTON SPINNING AND WEAVING MILLSLTD [REFERRED TO]
RAJU RAMSINGH VASAVE VS. MAHESH DEORAO BHIVAPURKAR [REFERRED TO]
TAMILNAD MERCANTILE BANK SHARE HOLDERS WELFARE ASSOCIATION VS. S C SEKAR [REFERRED TO]
DALIP SINGH VS. STATE OF U P [REFERRED TO]
STATE OF UTTARANCHAL VS. BALWANT SINGH CHAUFAL [REFERRED TO]
AMAR SINGH VS. UNION OF INDIA [REFERRED TO]
DAYARAM VS. SUDHIR BATHAM [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
CHACKI AMMA VS. MAMMEN [REFERRED TO]
TARA BAI VS. V S KRISHNASWAMY RAO [REFERRED TO]
VINOD PANDURANG BHARSAKADE VS. RETURNING OFFICER [REFERRED TO]
DEVENDRA GURUNATH KHEDIKAR VS. SCHEDULED TRIBE CERTIFICATE SERUTINY COMMITEE [REFERRED TO]
SANDEEP MANOHARRAO WAYSAL VS. STATE OF MAHARASHTRA [REFERRED TO]
ISHWAR MAHTON VS. SITARAM KUMAR [REFERRED TO]
BINDESHWARI PD CHAUDHARY VS. DEBENDRA PD SINGH [REFERRED TO]
GAJANAND SHA VS. DAYANAND THAKUR [REFERRED TO]
AYAAUBKHAN NOORKHAN PATHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
KRISHNAKUMAR S/O. GANGA PRASAD BAJPAI VS. JAWAND SINGH S/O. JWALA SINGH [REFERRED TO]
BHARAT VS. DIVISIONAL CASTE CERTIFICATE [REFERRED TO]
BENOY KRISHNA MUKERJEE VS. MOHANLAL GOENKA [REFERRED TO]
RAJESHWAR BABURAO BONE VS. STATE OF MAHARASHTRA [REFERRED TO]
SATLUJ JAL VIDYUT NIGAM VS. RAJ KUMAR RAJINDER SINGH (DEAD) THROUGH LRS & ORS [REFERRED TO]
DIST COLLECTOR SATARA VS. MANGESH NIVRUTTI KASHID [REFERRED TO]
SHRI RAM SAHU (DEAD) THROUGH LRS. VS. VINOD KUMAR RAWAT [REFERRED TO]
RAKESH BHIMASHANKAR UMBARJI VS. STATE OF MAHARASHTRA [REFERRED TO]