LAWS(BOM)-2024-6-211

NITIN SHAHAJI PATIL Vs. STATE OF MAHARASHTRA

Decided On June 21, 2024
Nitin Shahaji Patil Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Heard learned Advocate Mr. Sarda for the Applicant and learned APP.

(2.) I have heard this matter on 13/6/2024. Today the matter is fixed for submission of judgments which was relied upon by learned advocate for the Applicant. He has relied on following judgments:-

(3.) Considering the limited issue involved in this Revision, it is taken up for final hearing by consent.