LAWS(BOM)-2024-3-53

ANITA ANANT KAIDALWAR Vs. SUHAS MANOHARRAO UMATHE

Decided On March 13, 2024
Anita Anant Kaidalwar Appellant
V/S
Suhas Manoharrao Umathe Respondents

JUDGEMENT

(1.) Heard.

(2.) Rule. Rule is made returnable forthwith.

(3.) Heard with consent for final disposal.