LAWS(BOM)-2024-8-134

HEMANT MAHIPATRAY SHAH Vs. ANAND UPADHYAY

Decided On August 12, 2024
Hemant Mahipatray Shah Appellant
V/S
Anand Upadhyay Respondents

JUDGEMENT

(1.) Rule.

(2.) Rule is made returnable forthwith.

(3.) Learned Counsel for the respondents waives service.