SADASHIV Vs. STATE OF MAHARASHTRA

Referred Judgements :-

N P PONNUSWAMI V RETURNING OFFICER,NAMAKKAL CONSTITUENCY [REFERRED TO]
DIGVIJAY MOTE V UNION OF INDIA [REFERRED TO]
WEST BENGAL STATE ELECTION COMMISSION V. COMMUNIST PARTY OF INDIA (MARXIST) [REFERRED TO]
STATE OF GOA V. FOUAZIYA IMTIAZ SHAIKH [REFERRED TO]
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED TO]
DURGA SHANKAR MEHTA VS. RAGHURAL SINGH [REFERRED TO]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
NARAYAN BHASKAR KHARE PT RAM NATH KALIA VS. ELECTION COMMISSLON OF INDIA:ELECTION COMMISSION OF INDIA AND ANCTHER [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
LAKSHMI CHARAN SEN ELECTION COMMISSION A K M HASSAN UZZAMAN VS. A K M HASSAN UZZAMAN:A K M HASSAN UZZAMAN:UNION OF INDIA [REFERRED TO]
INDRAJIT BARUA VS. ELECTION COMMISSION OF INDIA [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. SHIVAJI [REFERRED TO]
BODDULAKRISHNAIAH VS. STATE ELECTION COMMISSIONER A P [REFERRED TO]
ANUGRAH NARAIN SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. ASHOK KUMAR [REFERRED TO]
SANT SADGURU JANARDAN SWAMI MOINGIRI MAHARAJ SAHAKARI DUGDHA UTPADAK SANSTHA VS. STATE OF MAHARASHTRA [REFERRED TO]
KISHANSING TOMAR VS. MUNICIPAL CORPORATION OF THE CITY OF AMEDABAD [REFERRED TO]
VIJAY RAMBHAU BABHARE VS. STATE ELECTION COMMISSION [REFERRED TO]
PEOPLE'S UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
HIGH COURT OF TRIPURA THR REGISTRAR GENERAL VS. TIRTHA SARATHI MUKHERJEE & ORS [REFERRED TO]
DRAVIDA MUNNETRA KAZHAGAM VS. SECRETARY GOVERNORS SECRETARIAT [REFERRED TO]
LAXMIBAI VS. COLLECTOR [REFERRED TO]