AFX+Q ENGINEERS Vs. NIKITA UDYOG

Referred Judgements :-

METERS AND INSTRUMENTS PRIVATE LIMITED VS. KANCHAN MEHTA [REFERRED TO]
RAJ REDDY KALLEM VS. STATE OF HARYANA [REFERRED TO]
P. MOHANRAJ VS. M/S. SHAH BROTHERS ISPAT PRIVATE LIMITED [REFERRED TO]
JIK INDUSTRIES LIMITED VS. AMARLAL V JUMANI [REFERRED TO]
DAMODAR S PRABHU VS. SAYED BABALAL H [REFERRED TO]
STATE OF KERELA VS. PIJ NAMBOODIRI [REFERRED TO]
STATE OF PUNJAB VS. P L SINGLA [REFERRED TO]
STATE OF MAHARASHTRA VS. JAGMOHAN SINGH KULDIP SINGH ANAND [REFERRED TO]
VINAY DEVANNA NAYAK VS. RYOT SEVA SAHAKARI BANK LTD [REFERRED TO]
HARSHENDRA KUMAR D VS. REBATILATA KOLEY [REFERRED TO]
VINAY DEVANNA NAYAK VS. RYOT SEVA SAHAKARI BANK LTD [REFERRED TO]
YOGENDRA YADAV VS. STATE OF JHARKHAND [REFERRED TO]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
MADHU LIMAYE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAJ KAPOOR VS. STATE [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RAM KISHAN ROHTAGT [REFERRED TO]
KAMLA DEVI VS. UTTAM CHAND [REFERRED TO]
KHEMRAJ AGRAWAL VS. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIGARH [REFERRED TO]
K. SUBRAMANIAN VS. R. RAJATHI [REFERRED TO]
AJAY KUMAR RADHEYSHYAM GOENKA VS. TOURISM FINANCE CORPORATION OF INDIA LIMITED [REFERRED TO]
RAM BRIKSH SINGH VS. AMBIKA YADAV [REFERRED TO]
BALAKRISHNAN VS. DAMODARAN [REFERRED TO]
RAJAN K. MOORTHY VS. M. VIJAYAN [REFERRED TO]
OTIN PANGING VS. NAMBOR KAMAN [REFERRED TO]
PRABHU CHAWLA VS. STATE OF RAJASTHAN & ANR. [REFERRED TO]