SYLVESTRE BONAPARTE LACERDA Vs. MIRA MENDES

JUDGEMENT

(1.) Heard Mr. Gaurish Agni, learned Counsel for the Appellants and Mr. C. A. Coutinho, learned Counsel for the Respondent nos. 1 to 9 and 13 to 16.

(2.) This Second Appeal is directed against the Judgment and Decree dtd. 20/7/2005, made by the First Appellate Court in Regular Civil Appeal No. 116 of 2003.

(3.) The Appellants are the original Plaintiffs, and the Respondents are the Original Defendants in Regular Civil Suit No. 167 of 1993/C instituted before the Trial Court.