(1.) Heard Mr D. Zaveri, learned counsel for the petitioners, Mr N. Vaze, learned Addl. Public Prosecutor for respondent nos.1 to 3 and Mr G. Naik, learned counsel for respondent nos. 4, 5 and 6.
(2.) Rule. Rule is made returnable forthwith.
(3.) Heard finally with consent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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