LAWS(BOM)-2014-11-66

EL SHADDAI CHARITABLE TRUST Vs. SANTOSH LOBO

Decided On November 15, 2014
El Shaddai Charitable Trust Appellant
V/S
Santosh Lobo Respondents

JUDGEMENT

(1.) HEARD Mr. P. S. Rao, learned counsel appearing for the appellants and Mr. J. Vaz, learned counsel appearing for the respondents.

(2.) ADMIT .

(3.) HEARD forthwith with the consent of the learned counsel appearing for the respective parties.