BASILIA M GOMES Vs. ZUARI AGRO CHEMICALS LTD

JUDGEMENT

(1.) HEARD Shri A. F. Diniz, learned Counsel appearing for the Appellants and Shri S. D. Lotlikar, learned Counsel appearing for the Respondent no. 1. None for the other remaining Respondents though served.

(2.) THE above Second Appeal came to be admitted by an Order dated 08.01.2004 on the following substantial question of law :

(3.) DURING the course of the hearing of the above Appeal. Shri A. F. Diniz, learned Counsel appearing for the Appellants, has pressed for an additional substantial question of law based on the contention raised by the Appellants before the Lower Appellate Court.