CHIEF OFFICER Vs. MANOJ ACHYUT BHOSLE

JUDGEMENT

(1.) Heard.

(2.) Admit. Record and proceeding received. Heard finally by consent of learned counsel.

(3.) The Municipal Council, Latur assails the award of compensation of Rs.1,99,433/- with interest @ 12% p.a. recorded by the learned Commissioner for Workmen's Compensation, Latur, by order dated 3.11.2011.