REGENT COMPUTRONICS PVT. LTD.

Sanjay Prabhakar Bhosale Appellant

V/S

The Additional Commissioner Respondents

Referred Judgements :-

RAMA NARANG VS. RAMESH NARANG [REFERRED TO]
K PRABHAKARAN VS. P JAYARAJAN [REFERRED TO]
LALSAI KUNTE VS. NIRMAL SINHA [REFERRED TO]
SHAMSHADBHAI BASHIR SAHA FAKIR VS. STATE OF MAHARASHTRA [REFERRED TO]

(1.) Heard learned Advocates for the respective parties.

(2.) Rule. By consent, Rule is made returnable forthwith and the petition is taken up for final disposal.

(3.) The petitioner is aggrieved by the judgment and order dated 1.9.2014, delivered by respondent No.1 - Additional Commissioner, Aurangabad.