(1.) HEARD .
(2.) ADMIT .
(3.) HEARD finally by consent of the parties. The facts giving rise to the present criminal revision application are stated in brief as under :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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