REGENT COMPUTRONICS PVT. LTD.

ARUN SHARMA Appellant

V/S

Roxann Sharma Respondents

Referred Judgements :-

SUMEDHA NAGPAL VS. STATE OF DELHI [REFERRED TO]
R V SRINATH PRASAD VS. NANDAMURI JAYAKRISHNA [REFERRED TO]
KUMAR V JAHAGIRDAR VS. CHETHANA RAMATHEERTHA [REFERRED TO]
MAUSAMI MOITRA GANGULI VS. JAYANT GANGULI [REFERRED TO]
ATHAR HUSSAIN VS. SYED SIRAJ AHMED [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. Sudin Usgaonkar, learned counsel appearing for the petitioner and Mr. S. D. Lotlikar, learned Senior Counsel appearing for the respondent.

(2.) Rule. Heard forthwith with the consent of the learned counsel and at their request to hear finally.

(3.) Mr. Noel Dias Sapeco, learned counsel for the respondent waives service.

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ARUN SHARMA Vs. ROXANN SHARMA

Referred Judgements :-

JUDGEMENT

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