URMILA CHANDRAKANT GAIKWAD Vs. CHAIRMAN AND MANAGING DIRECTOR

Referred Judgements :-

BANK OF INDIA VS. O P SWARANKAR [REFERRED TO]
COMMISSIONER OF INCOME TAX SALEM VS. K CHINNATHAMBAN [REFERRED TO]
FOOD CORPORATION OF INDIA VS. RAMESH KUMAR [REFERRED TO]
PADUBIDRI DAMODAR SHENOY VS. INDIAN AIRLINES LIMITED [REFERRED TO]