(1.) HEARD .
(2.) RULE . Rule made returnable forthwith. With the consent of the parties, petition is taken up for final disposal at admission stage.
(3.) SOME admitted facts giving rise to presentation of instant petition can be summarised as below :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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