LAWS(BOM)-2014-1-77

ALBINO FERNANDES Vs. VILLAGE PANCHAYAT OF SIOLEM-SODIEM

Decided On January 16, 2014
Albino Fernandes Appellant
V/S
Village Panchayat Of Siolem-Sodiem Respondents

JUDGEMENT

(1.) Affidavit filed on behalf of the petitioner, by giving advance copy to the learned Counsel for the respondents, is taken on record.

(2.) Heard Mr. Mulgaonkar, learned Counsel for the petitioners and Mr. Sardessai, learned Counsel for the respondents.

(3.) By this petition, the petitioners have taken exception to the judgment and order dated 28/03/2006 passed by the Additional Director of Panchayats-II at Panaji, Goa, in Panchayat Appeal No. 182/2004.