LAWS(BOM)-2014-2-209

T. VEERUSWAMI Vs. RAMSONS CASTING PVT. LTD.

Decided On February 24, 2014
T. Veeruswami Appellant
V/S
Ramsons Casting Pvt. Ltd. Respondents

JUDGEMENT

(1.) ORAL Judgment:

(2.) THE reading of the opinion expressed by the Hon'ble Supreme Court in para