CONCEICAO FERNANDES Vs. BASILIO FERNANDES

JUDGEMENT

(1.) Heard Mr. Diniz, learned Counsel appearing on behalf of the appellants and Mr. Coutinho, learned Counsel appearing on behalf of the Respondents.

(2.) This Second Appeal is directed against the Judgment and Decree dated 04/05/2013 passed by the District Judge-I, South Goa, Margao (First Appellate Court) in Regular Civil Appeal No. 219 of 2010, and the Judgment and Decree dated 10/11/2008, passed by the Civil Judge Senior Division, Margao (trial Court), in Special Civil Suit No. 22/2002/A.

(3.) The appellants are the original plaintiffs and respondents are the defendants. The parties shall hereinafter be referred to as arrayed in the said suit.