LAWS(BOM)-2014-6-194

MAHADEV BABU MARATHE Vs. JANU NARAYAN GAONKAR

Decided On June 10, 2014
Mahadev Babu Marathe Appellant
V/S
Janu Narayan Gaonkar Respondents

JUDGEMENT

(1.) HEARD Mr. S. D. Lotlikar, learned Senior Counsel appearing for the appellants and Mr. R. G. Ramani, learned counsel appearing for the respondent nos. 9,12,13,15 to 17 and 19 to 21.

(2.) THE above appeal came to be admitted on the following substantial question of law by order dated 05.10.2007.

(3.) DURING the course of the hearing of the above appeal upon hearing Mr. Lotlikar, learned Senior Counsel appearing for the appellants and Mr. Ramani, learned counsel appearing for the respondents, I find that an additional substantial question of law arises in the present appeal.