BHARTI AIRTEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE

Referred Judgements :-

SIMBHAOLI SUGAR MILLS LTD. V. COMMISSIONER OF CENTRAL EXCISE,MEERUT [REFERRED TO]
M/S.HINDUSTAN SEALS LTD. VS. CCE KOLKATA -II [REFERRED TO]
BANNARI AMMAN SUGARS LTD. VS. CCE [REFERRED TO]
CCE VS. ICL SUGARS LTD. [REFERRED TO]
CCE VS. SAI SAHMITA STORAGES LTD. [REFERRED TO]
VANDANA GLOBAL LTD VERSUS COMM. OF C. EX. RAIPUR [REFERRED TO]
J K COTTON SPINNING AND WEAVING MILLS CO LIMITED VS. SALES TAX OFFICER KANPUR [REFERRED TO]
J K COTTON SPINNING AND WEAVING MILLS CO LIMITED VS. SALES TAX OFFICER KANPUR [REFERRED TO]
MEMBER BOARD OF REVENUE WEST BENGAL VS. PHELPS AND CO PRIVATE LIMITED [REFERRED TO]
ANNAPURNA CARBON INDUSTRIES CO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
UNION CARBIDE INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE CALCUTTA VS. JAY ENGINEERING WORKS LTD [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE BARODA VS. AMBALAL SARABHAI ENTERPRISES PRIVATE LIMITED [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE CALCUTTA II COLLECTOR OF CENTRAL EXCISE BHUBANESHWAR VS. EASTEND PAPER INDUSTRIES LTD [REFERRED TO]
MEHRA BROTHERS VS. JOINT COMMERCIAL OFFICER MADRAS [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE JAIPUR COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE INDORE VS. RAJASTHAN STATE CHEMICAL WORKS DEEDWANA RAJASTHAN: SUNDERSON MINERALS LTD [REFERRED TO]
INDIAN CABLE COMPANY LIMITED CALCUTTA VS. COLLECTOR OF CENTRAL EXCISE CALCUTTA [REFERRED TO]
QUALITY STEEL TUBES PRIVATE LIMITED VS. COLLECTOR OF CENTRAL EXCISE U P [REFERRED TO]
INDIAN FARMERS FERTILISER COOPERATIVE LIMITED VS. COLLECTOR OF CENTRAL EXCISE AHMEDABAD [REFERRED TO]
MITTAL ENGINEERING WORKS PRIVATE LIMITED VS. COLLECTOR OF CENTRAL EXCISE MEERUT [REFERRED TO]
TRIVENI ENGINEERING AND INDUSTRIES LIMITED VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE NEW DELHI VS. HINDUSTAN SANITARYWARE AND INDUSTRIES [REFERRED TO]
COMMISSIONER OF CUSTOMS KOLKATA VS. RUPA AND COMPANY [REFERRED TO]
ESCORTS LIMITED VS. COMMISSIONER OF CENTRAL EXCISE DELHI [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE INDORE VS. CETHAR VESSELS LTD [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. SOLARIS CHEMTECH LIMITED [REFERRED TO]
MARUTI SUZUKI LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE JAIPUR VS. RAJASTHAN SPINNING AND WEAVING MILLS LTD [REFERRED TO]
SARASWATI SUGAR MILLS VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
CELLULAR OPERATORS ASSOCIATION OF INDIA VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
INDUSTRIAL MACHINERY MANUFACTURERS PRIVATE LIMITED VS. STATE OF GUJARAT [REFERRED TO]
M/S INDUS TOWERS LIMITED VS. COMMERCIAL TAX OFFICER, BEGUMPET [REFERRED TO]
SINGH ALLOYS AND STEEL LTD VS. ASSISTANT COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY VS. L D BHAVE AND SONS [REFERRED TO]
BHARTI TELE-VENTURES LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. HUTCHISON MAX TELECOM P LTD [REFERRED TO]
COMMISSIONER CENTRAL EXCISE VS. ULTRATECH CEMENT LTD. [REFERRED TO]
Commissioner of Central Excise, Bangalore-II VS. SLR Steels Ltd. [REFERRED TO]
COCA COLA INDIA PVT. LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
STATE OF ANDHRA PRADESH VS. BHARAT SANCHAR NIGAM LIMITED [REFERRED TO]
DEEPAK FERTILIZERS & PETROCHEMICALS CORPN. LTD. VS. C.C.E. [REFERRED TO]
COMMR. OF C. EX., VISAKHAPATNAM-II VS. SAI SAHMITA STORAGES (P) LTD. [REFERRED TO]
BANCO PRODUCTS (INDIA) LTD VS. OFFICIAL LIQUIDATOR [REFERRED TO]